Atz Sss Corp (Regd) vs The State Of Tripura & 3 Others
2026 Latest Caselaw 1885 Tri

Tripura High Court

Atz Sss Corp (Regd) vs The State Of Tripura & 3 Others on 25 March, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                  _A_G_A_R_T_A_L_A_
                                                                   Arb.P No. 03 of 2026
                                                                   Arb.P No. 04 of 2026
                                                                   Arb.P No. 05 of 2026

                                      ATZ SSS CORP (REGD)
                                                                                                     .......Petitioner(s)
                                                                             - VERSUS -
                                      The State of Tripura & 3 others

                                                                                                ..........Respondent(s)

For Petitioner(s) : Mr. Suranjit Sarkar, Advocate, Mr. Anupam Baidya, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 25/03/2026 Issue notice to the respondents.

Mr. Kohinoor Narayan Bhattacharyya, Government Advocate

appears and accepts notice on their behalf and waives service of notice.

List on 22.04.2026.

Counter affidavit shall be filed by the respondents by the said

date without fail.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH Date:

2026.03.25 10:21:31 +02'00'