Smt Manalisa Tripura vs Tripura Gramin Bank & 2 Others
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Tripura High Court

Smt Manalisa Tripura vs Tripura Gramin Bank & 2 Others on 25 March, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                             WP(C) No. 643 of 2025

                                Smt Manalisa Tripura
                                                                                                 .......Petitioner(s)
                                                                     - VERSUS -

                                Tripura Gramin Bank & 2 others
                                                                                       ..........Respondent(s)

For Petitioner(s) : Mr. T D Majumder,Sr. Advocate, Mr. Keneth L Debbarma, Advocate.

For Respondent(s) : Mr. Prabir Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

25/03/2026 At the request of the counsel for both sides, list on 22.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.25 10:23:47 +02'00'