Shri Shambhu Paswan vs The State Of Tripura
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Tripura High Court

Shri Shambhu Paswan vs The State Of Tripura on 24 March, 2026

                                                      HIGH COURT OF TRIPURA
                                                          AGARTALA

                                                           B.A. No.53 of 2026


                      Shri Shambhu Paswan
                      On behalf of Accused Sri Rahul Chaudhury
                                                                                        ..... Petitioner (s)
                                                               -Versus-
                      The State of Tripura
                                                                                      ........Respondent(s)

                      For the Petitioner(s)                :     Mr. S. Lodh, Adv.
                      For the Respondent(s)                :     Mr. R. Datta, P.P.


                                                HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                 ORDER

24.03.2026

Heard both sides.

Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.24 17:54:25 +05'30'

Sujay