Unknown vs For The
2026 Latest Caselaw 1854 Tri

Tripura High Court

Unknown vs For The on 24 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA
                                                     CRL.A(J) NO.13 OF 2025

                                          HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                    Present:
                    For the Appellant(s)                      : Mr. T.D. Majumder, Sr. Advocate.
                                                                Mr. D. Kalai, Advocate.

                    For the Respondent(s)                     : Mr. R. Datta, P.P.

Mr. R. Saha, Addl. P.P.

24.03.2026

Order

When the case is called, both the sides are present. Mr. T.D. Majumder, learned Senior Counsel, assisted by Mr. D. Kalai, learned counsel, submits that on the factual issues and questions of law, he intends to make certain references to judgments of the Hon'ble Supreme Court and further seeks accommodation to advance his arguments by placing reliance on the same.

Request considered.

List this matter on 25.03.2026(tomorrow) as part heard for perusing the said Judgment(s).

            S. DATTA PURKAYASTHA, J                                 DR. T. AMARNATH GOUD, J




 suhanjit


RAJKUMAR    Digitally signed by
            RAJKUMAR SUHANJIT
SUHANJIT    SINGHA
            Date: 2026.03.24 17:02:13
SINGHA      +05'30'