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Sri Anil Sarkar vs The State Of Tripura And 5 Others
2026 Latest Caselaw 1850 Tri

Citation : 2026 Latest Caselaw 1850 Tri
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Anil Sarkar vs The State Of Tripura And 5 Others on 24 March, 2026

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                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                    WP(C) No. 438 of 2025

                           Sri Anil Sarkar
                                                                                   .......Petitioner(s)
                                                           - VERSUS -
                           The State of Tripura and 5 Others
                                                                             ..........Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

24/03/2026 At the request of the Senior Government Advocate, list on

20.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.03.24 12:50:39 +02'00'

 
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