Smt Rekha Das vs The Union Of India & Others
2026 Latest Caselaw 1832 Tri

Tripura High Court

Smt Rekha Das vs The Union Of India & Others on 23 March, 2026

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                                                                         HIGH COURT OF TRIPURA
                                                                           _A_G_A_R_T_A_L_A_
                                                                             WA No. 18 of 2024

                                                Smt Rekha Das
                                                                                                         .........Appellant(s)
                                                                              VERSUS

                                                The Union of India & others
                                                                                                         .......Respondent(s)

For Appellant(s) : Mr. Sankar Bhattacharjee, Advocate.

For Respondent(s) : Mr. Bidyut Majumder, Dy.SGI, Mr. Dipankar Sharma, Addl G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

23.03.2026

At the request of the counsel for the 7th respondent, list on

30.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.03.24 12:54:18 +02'00'