Shri Narayan Chandra Bhowmik vs The State Of Tripura And Ors
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Tripura High Court

Shri Narayan Chandra Bhowmik vs The State Of Tripura And Ors on 23 March, 2026

                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                             WP(C)No.24 of 2026

Shri Narayan Chandra Bhowmik
                                                                                ....Petitioner(s)
                                                     Versus

The State of Tripura and Ors.
                                                                             ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharyee, Advocate.

For Respondent(s) : Mr. Agniva Chakraborty, Advocate.

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HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

23.03.2026

No Counter Affidavit is submitted.

Ld. Counsel Mr. A. Chakraborty has prayed for 1 week's time on behalf of Respondent Nos.5 & 6 to submit Counter Affidavit.

Considered.

2 weeks' time is granted.

Counter Affidavit should invariably be filed by the respondents within 2 weeks.

List the matter on 10.04.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.23 16:56:56 +05'30'

Saikat Sarma