Sri Ranjit Das vs Sri Sitendra Das @ Sitendra Kumar Das
2026 Latest Caselaw 1796 Tri

Tripura High Court

Sri Ranjit Das vs Sri Sitendra Das @ Sitendra Kumar Das on 20 March, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                      I.A.No.01 of 2026 in CRP No.25 of 2026

                 Sri Ranjit Das, S/O- Lt. Gopal Das of Uttar Pabiacherra,
                 Ward No.07, P.S.-Kumarghat, District- Unakoti, Tripura
                                                                               -----Applicant(s)

                                                    VS
                 Sri Sitendra Das @ Sitendra Kumar Das, S/O- Lt. Saday Das @ Saday
                 Chandra Das of Village-Uttar Pabiacherra, P.S.- Kumarghat, District-Unakoti,
                 Tripura
                                                                          -----Respondent(s)

For Applicant(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

20/03/2026

I.A. No.01 of 2026 is allowed.

List the matter on 03.04.2026 along with RSA No.47 of 2025.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.03.23 RJEE 16:36:41 +05'30'

Sabyasachi B