The Deputy Chief Engineer (Con-2)Nf ... vs Sri Jaharlal Chowdhury And Anr
2026 Latest Caselaw 1792 Tri

Citation : 2026 Latest Caselaw 1792 Tri
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Deputy Chief Engineer (Con-2)Nf ... vs Sri Jaharlal Chowdhury And Anr on 20 March, 2026

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                                         HIGH COURT OF TRIPURA
                                           _A_G_A_R_T_A_L_A_
                                      I.A.No.01 of 2026 in CRP No.18 of 2026
                                                FAO No.03 of 2025

                  The Deputy Chief Engineer (Con-2)NF Railway
                                                                               -----Applicant(s)

                                                        VS
                  Sri Jaharlal Chowdhury and Anr.
                                                                              -----Respondent(s)

For Applicant(s) : Mr. Bidyut Majumder, Dy. S.G.I. For Respondent(s) : Mr. P. Gautam, Sr. G.A. Mr. Samrat Sarkar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

20/03/2026

Counsel for the respondent No.1 seeks to file the counter

affidavit in I.A.No.01 of 2026 in CRP 18 of 2026.

List the matter on 24.04.2026 along with FAO No.03 of 2025.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.03.23 RJEE 16:35:47 +05'30'

Sabyasachi B

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