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Smt. Uma Das Dey On Behalf Of Accused Sri ... vs The State Of Tripura
2026 Latest Caselaw 1743 Tri

Citation : 2026 Latest Caselaw 1743 Tri
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Uma Das Dey On Behalf Of Accused Sri ... vs The State Of Tripura on 19 March, 2026

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                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                   B.A. No.57 of 2026

 Smt. Uma Das Dey on behalf of accused Sri Partha Dey
                                                                  ......Applicant(s)
                                     Versus
 The State of Tripura
                                                             ......Respondent(s)

For Applicant(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

19/03/2026

Call for the LC record.

Learned PP will produce the CD on the next date.

List this matter on 25.03.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 18:08:50 +05'30' Date: 2026.03.19

Dinashree

 
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