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Dr. Arabil Reang vs The State Of Tripura & 5 Ors
2026 Latest Caselaw 1731 Tri

Citation : 2026 Latest Caselaw 1731 Tri
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Arabil Reang vs The State Of Tripura & 5 Ors on 19 March, 2026

               2


                                                      HIGH COURT OF TRIPURA
                                                            AGARTALA
                                                       WP(C) No. 604 of 2025
       Dr. Arabil Reang
                                                                                        ---- Petitioner(s)

                                                              Versus
       The State of Tripura & 5 Ors.
                                                                                      ----Respondent(s)

For Petitioner (s) : Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 19/03/2026

Learned Counsel Ms. Sutapa Deb Barman, is present on behalf of

the petitioner.

Learned Addl. GA Mr. Mangal Debbarma, is present on behalf of

the respondents.

Pleadings are complete.

List the matter on 23.06.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.03.19 16:32:22 +05'30'

Satabdi

 
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