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Sbi General Insurance Co. Ltd vs Tajul Islam And Ors
2026 Latest Caselaw 1701 Tri

Citation : 2026 Latest Caselaw 1701 Tri
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sbi General Insurance Co. Ltd vs Tajul Islam And Ors on 18 March, 2026

                                                             HIGH COURT OF TRIPURA
                                                                   AGARTALA

                                                                 CRP No. 85 of 2025

 SBI General Insurance Co. Ltd
                                                                                           ....Petitioner(s)
                                                                        Versus

 Tajul Islam and Ors.
                                                                                              ....Respondent(s)

For Petitioner(s) : Mr. Shubhajit Chakraborty, Advocate.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

18.03.2026

None is present for the petitioner.

List the matter in usual course.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.18 18:37:48 +05'30'

Saikat Sarma

 
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