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Sbi General Insurance Co. Ltd vs Sri Apu Debnath And Ors
2026 Latest Caselaw 1696 Tri

Citation : 2026 Latest Caselaw 1696 Tri
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sbi General Insurance Co. Ltd vs Sri Apu Debnath And Ors on 18 March, 2026

                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA

                                                                   CRP No. 84 of 2025

                                            SBI General Insurance Co. Ltd
                                                                                           ....Petitioner(s)
                                                                         Versus

                                            Sri Apu Debnath and Ors.
                                                                                         ....Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

18.03.2026

None is present for the petitioner.

List the matter in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.18 18:37:11 +05'30'

Saikat Sarma

 
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