Sri Arjun Kumar Das vs Md. Nabir Hossain And Anr
2026 Latest Caselaw 1695 Tri

Tripura High Court

Sri Arjun Kumar Das vs Md. Nabir Hossain And Anr on 18 March, 2026

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                                 HIGH COURT OF TRIPURA
                                          AGARTALA
                                   Crl. Rev. P. No.7 of 2026
         Sri Arjun Kumar Das
                                                                 ---Petitioner(s)
                                           Versus

         Md. Nabir Hossain and Anr.
                                                               ----Respondent(s)

For Petitioner(s) : Mr. Siraj Ali, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/03/2026

Learned Counsel, Mr. Siraj Ali appeared on behalf of Learned

Counsel, Mr. Abhijit Sengupta and informed that the conducting

Learned Counsel due to his illness could not appear before this

Court today and also sought for an adjournment.

Learned P.P., Mr. R. Datta is present for the State-

respondent.

In view of the submission made, list the matter on

22.05.2026.

                                                                    JUDGE




Amrita

AMRITA     Digitally signed by
           AMRITA DEB

DEB        Date: 2026.03.18
           16:58:03 +05'30'