Sri Rijan Sarkar vs Sri Sudhir Chandra Sarkar And Anr
2026 Latest Caselaw 1677 Tri

Citation : 2026 Latest Caselaw 1677 Tri
Judgement Date : 17 March, 2026

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Tripura High Court

Sri Rijan Sarkar vs Sri Sudhir Chandra Sarkar And Anr on 17 March, 2026

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                                HIGH COURT OF TRIPURA
                                        AGARTALA
                                  Crl.Rev.P. No.36 of 2025
          Sri Rijan Sarkar
                                                                   ---Petitioner(s)
                                             Versus
          Sri Sudhir Chandra Sarkar and Anr.
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Ramprasad Gope, Adv. For Respondent(s) : Mr. Anjan Kanti Pal, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

17/03/2026

Heard in part.

List this matter on 22.04.2026 for continuation of hearing as

part-heard.

The petitioner is directed to appear in person on that day

with salary certificate at 10.30 a.m.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.18 16:52:06 +05'30' Moumita