Sri Arabinda Roy vs The State Of Tripura And Another
2026 Latest Caselaw 1666 Tri

Citation : 2026 Latest Caselaw 1666 Tri
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Arabinda Roy vs The State Of Tripura And Another on 17 March, 2026

                                    Page 1 of 1




                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               WP(C) No.136 of 2026

Sri Arabinda Roy
                                                           ...... Petitioner (s);
                                   VERSUS

The State of Tripura and another
                                                         ...... Respondent(s);

For Petitioner (s) : None. For Respondent(s) : Mr. K De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

17/03/2026

Mr. K De, learned Additional Government Advocate, has sought

for time to submit counter-affidavit.

Considered.

List the matter after four weeks.

JUDGE

Munna

Download the LatestLaws.com Mobile App