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Sri Sudhir Chandra Sarkar And Anr vs Sri Rijan Sarkar
2026 Latest Caselaw 1660 Tri

Citation : 2026 Latest Caselaw 1660 Tri
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sudhir Chandra Sarkar And Anr vs Sri Rijan Sarkar on 17 March, 2026

                                        Page 1 of 1



                            HIGH COURT OF TRIPURA
                                    AGARTALA
                              Crl.Rev.P. No.37 of 2025
          Sri Sudhir Chandra Sarkar and Anr.
                                                             ---Petitioner(s)
                                         Versus
          Sri Rijan Sarkar
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Anjan Kanti Pal, Adv. For Respondent(s) : Mr. Ram Prasad Gope, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

17/03/2026

Heard in part.

List this matter on 22.04.2026 for continuation of hearing as

part-heard.

The respondent is directed to appear in person on that day

with salary certificate at 10.30 a.m.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.18 16:47:59 +05'30' Moumita

 
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