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Sri Prasenjit Deb vs Smt. Priya Majumder (Deb)
2026 Latest Caselaw 1656 Tri

Citation : 2026 Latest Caselaw 1656 Tri
Judgement Date : 17 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Prasenjit Deb vs Smt. Priya Majumder (Deb) on 17 March, 2026

                                                HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                    CRP No.02 of 2026
                 Sri Prasenjit Deb
                                                                                   ..... Applicant(s)
                                                        -Versus-
                 Smt. Priya Majumder (Deb)
                                                                                ........Respondent(s)

                 For the Applicant (s)              :     Mr. U. Singha, Adv.
                 For the Respondent(s)              :     Mr. S. Pal, Adv.


                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                          ORDER

17.03.2026

Heard both sides.

Due to paucity of time, further hearing is adjourned.

List this matter on 27.03.2026.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.17 17:56:06 +05'30'

Sujay

 
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