Unknown vs For
2026 Latest Caselaw 1641 Tri

Tripura High Court

Unknown vs For on 16 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 Mac. App No.29/2026

  For Appellant(s)                :       Mr. G.S. Das, Advocate.
                                          Mr. K. Deb, Advocate.
  For Respondent(s)               :       None.


                 HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                           ORDER

16.03.2026 Heard.

Admit.

Issue post- admission notice upon the respondents. Steps to be taken immediately. Registry is directed to serve notice upon the respondents and file proof of service. Learned counsel appearing for the appellant is also at liberty to take out personal notice upon the respondents by way of 'RPAD' or 'Dasti' service and file proof of service.

Call for the LCRs.

List this matter once the proof of service is placed on record.

DR. T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI SACHI GHOSH Date: 2026.03.20 GHOSH 10:36:44 +05'30'