Ms.A. Chakraborty vs Mr. Kohinoor N. Bhattacharrya
2026 Latest Caselaw 1634 Tri

Citation : 2026 Latest Caselaw 1634 Tri
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Ms.A. Chakraborty vs Mr. Kohinoor N. Bhattacharrya on 16 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No. 172 of 2025.

             For Petitioner (s)     :   Ms.A. Chakraborty, Advocate.
                                        Mr. Abir Baran, Advocate.
             For Respondent(s)      :   Mr. Kohinoor N. Bhattacharrya, G.A.
                                        Mr. D. C Saha, Advocate.

                  HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                           ORDER

16.03.2026

As prayed for, list this matter on 23.03.2026.

DR. T. AMARNATH GOUD,J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.03.20 GHOSH 10:35:41 +05'30'

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