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Ms. S. Debbarman vs Mr. P. Gautam
2026 Latest Caselaw 1632 Tri

Citation : 2026 Latest Caselaw 1632 Tri
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Ms. S. Debbarman vs Mr. P. Gautam on 16 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                    WP(C) No. 309 of 2025.

                      For Petitioner (s)              :   Ms. S. Debbarman, Advocate.

                      For Respondent(s)               :   Mr. P. Gautam, Sr. G.A.

                                   HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                                              ORDER

16.03.2026

As prayed for, list this matter on 23.03.2026.

DR. T. AMARNATH GOUD,J

Paritosh

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2026.03.19 10:59:27 +05'30'

 
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