Ms. S. Debbarman vs Mr. Kohinoor N. Bhattacharrya
2026 Latest Caselaw 1631 Tri

Tripura High Court

Ms. S. Debbarman vs Mr. Kohinoor N. Bhattacharrya on 16 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                            WP(C) No. 124 of 2025.

               For Petitioner (s)             :   Ms. S. Debbarman, Advocate.
                                                  Mr. K. Chakraborty, Advocate.
                                                  Mr. D. Paul, Advocate.
               For Respondent(s)              :   Mr. Kohinoor N. Bhattacharrya, G.A.
                                                  Mr. K. Deb, Advocate.

                         HON'BLE MR. JUSTICE DR. T. AMARNATH GOUD

                                                      ORDER

16.03.2026

When the case is called, both parties are present before this Court. It is represented by the learned counsel appearing for the respondent(s) that counter is ready but, the same stands misplaced and therefore, he prays for an accommodation to again place it on record by serving it to other side.

Request considered.

List this matter on 23.03.2026.

DR. T. AMARNATH GOUD,J

Paritosh

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH 11:01:23 +05'30' Date: 2026.03.19