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Dhirendra Kumar Das And Others vs The State Of Tripura And Others
2026 Latest Caselaw 1561 Tri

Citation : 2026 Latest Caselaw 1561 Tri
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Tripura High Court

Dhirendra Kumar Das And Others vs The State Of Tripura And Others on 14 March, 2026

                                             IN THE NATIONAL LOK ADALAT
                                                HIGH COURT OF TRIPURA
                                                      AGARTALA

                                                              WP(C) No.394 of 2025

Dhirendra Kumar Das and others
                                                                                      ...... Petitioner(s)
                                                   VERSUS

The State of Tripura and others
                                                                                     ...... Respondent(s)

          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                             ORDER

14/03/2026

On reference under Section 20(2) of the Legal Services

Authorities Act, 1987, the case is taken up today in the National Lok

Adalat held in the Court premises of High Court of Tripura.

Petitioners are absent.

The respondents are present.

The matter could not be settled.

Send back the case record for placing the same before the

concerned Court in usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.17 16:35:35 +05'30'

 
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