Shri Sibu Paul vs The State Of Tripura & Anr
2026 Latest Caselaw 1530 Tri

Tripura High Court

Shri Sibu Paul vs The State Of Tripura & Anr on 13 March, 2026

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                       WP(C) No.665 of 2025
        Shri Sibu Paul
                                                                        ---- Petitioner(s)
                                               Versus
        The State of Tripura & Anr.
                                                                       ----Respondent(s)

For Petitioner(s) : Mr. Sankar Kr. Deb, Sr. Adv.

Mr. Saugat Datta, Adv.

For Respondent(s) : None [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/03/2026

Learned Senior Counsel, Mr. Sankar Kr. Deb assisted by Learned

Counsel, Mr. Saugat Datta is present on behalf of the petitioner.

None appears on behalf of the respondents when the matter is

taken up.

Let the matter be admitted for hearing.

List the matter for hearing on 18.05.2026.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.03.13 17:33:02 +05'30'