Citation : 2026 Latest Caselaw 1509 Tri
Judgement Date : 13 March, 2026
Page 1 of 2
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
Tr.P.(C)No.37 of 2025
Smt. Purabi Paul,
W/O-Sri Nandalal Mazumder,
D/O-Lt. Swapan Paul of West
Panisagar, P.S.-Panisagar, District-North Tripura
Present Address-Khayerpur, P.S.-East Agartala,
West Tripura, Agartala
-----Petitioner(s)
VS
Sri Nandalal Mazumder,
S/O-Sri Naresh Mazumder of
West Panisagar, P.S.-Panisagar,
District-North Tripura
-----Respondent(s)
For Petitioner(s) : Mr. Hare Krishna Bhowmik, Advocate. For Respondent(s) : Mr. Debesh Chandra Roy, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
=O=R=D=E=R= 13/03/2026
Heard both sides.
This application is filed by the petitioner seeking transfer in
Case No.T.S.(RCR)19 of 2025 pending before the Court of Judge, Family
Court, Dharmanagar, North Tripura to the Court of Judge, Family Court,
Agartala, West Tripura.
Notice in this application was issued to the respondent on
05.01.2026 and the proceedings before the Family Judge, Dharmanagar,
North Tripura was stayed on that day.
Counsel, Mr. D.C. Roy appears for the respondent states that he
has no objection for the transfer of the above matter from the Court of the
Family Judge, Dharmanagar, North Tripura to the Court of the Family
Judge, Agartala, West Tripura.
Therefore, this application is allowed and T.S.(RCR)No.19 of
2025 on the file of the Family Judge, Dharmanagar, North Tripura is
transferred to the Court of the Family Judge, Agartala, West Tripura.
Both parties are directed to appear before the said Court on
20.04.2026 at 10.30 a.m.
This transfer petition is disposed of.
(M.S. RAMACHANDRA RAO, CJ)
SABYASACHI Digitally SABYASACHI signed by
BHATTACHAR BHATTACHARJEE Date: 2026.03.16 JEE 10:46:59 +05'30'
Sabyasachi B
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