Mr. P. Roy Barman vs Mr. D. Sarma
2026 Latest Caselaw 1485 Tri

Citation : 2026 Latest Caselaw 1485 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. P. Roy Barman vs Mr. D. Sarma on 12 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                    WP(C) No. 137 of 2026


 For Petitioner(s)                   :      Mr. P. Roy Barman, Sr. Advocate.
                                            Mr. D. Pal, Advocate.
 For Respondent(s)                   :      Mr. D. Sarma, Addl.G.A


                    HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                             ORDER

12.03.2026 At the request of Mr. D. Pal, learned counsel appearing for the

petitioners, list this matter on 16.03.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI SACHI GHOSH Date: 2026.03.13 GHOSH 16:42:34 +05'30'

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