Thermax Instrumentation Ltd vs The State Of Tripura And Ors
2026 Latest Caselaw 1484 Tri

Tripura High Court

Thermax Instrumentation Ltd vs The State Of Tripura And Ors on 12 March, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                             WP(C)No.58 of 2025
               Thermax Instrumentation Ltd.
                                                                                ..........Petitioner(s)


                                                        Versus
               The State of Tripura and Ors.
                                                                              ..........Respondent(s)

For Petitioner(s) : Mr. Rahul Tangri, Advocate. For Respondent(s) : Mr. Pradyumna Gautam, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 12/03/2026

At the request of counsel for the petitioner, list the matter on

06.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2026.03.13 16:01:39 EE +05'30'

Sabyasachi B