Sri Jantu Das For And Behalf Of Accused ... vs The State Of Tripura And Anr
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Tripura High Court

Sri Jantu Das For And Behalf Of Accused ... vs The State Of Tripura And Anr on 12 March, 2026

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                             HIGH COURT OF TRIPURA
                                      AGARTALA
                                   BA No.29 of 2026
          Sri Jantu Das for and behalf of accused persons
          Shri Pradip Nama @ Gontu and Ors.
                                                                    ---Applicant(s)
                                          Versus
          The State of Tripura and Anr.
                                                                 ----Respondent(s)

For Applicant(s) : Mr. Agniva Chakrabarti, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/03/2026

Mr. A. Chakrabarti, Learned Counsel appears for the

applicants and sought an accommodation on behalf of Mr. Debalay

Bhattacharya, Learned Senior Counsel.

Request is considered.

List this matter on 30.03.2026.

Learned P.P. Mr. R. Datta appears for the State.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.13 13:32:54 +05'30' Moumita