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Basanta Debnath vs The State Of Tripura And Ors
2026 Latest Caselaw 1477 Tri

Citation : 2026 Latest Caselaw 1477 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Basanta Debnath vs The State Of Tripura And Ors on 12 March, 2026

                                              Page 1 of 1


                                     HIGH COURT OF TRIPURA
                                              AGARTALA
                                       Crl. Rev. P. No.5 of 2026
         Basanta Debnath
                                                                     ---Petitioner(s)
                                               Versus

         The State of Tripura and Ors.
                                                                   ----Respondent(s)

For Petitioner(s) : Ms. Varsha Podder, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 12/03/2026

Learned Counsel, Mr. V. Podder is present for the petitioner.

Learned P.P., Mr. R. Datta is present for the State.

Delay has already been condoned.

List the matter on 16.03.2026 for final hearing.




                                                                        JUDGE




Amrita

AMRITA         Digitally signed by
               AMRITA DEB

DEB            Date: 2026.03.12
               18:11:51 +05'30'
 

 
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