Shri Bahadur Hansda vs The State Of Tripura And Ors
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Tripura High Court

Shri Bahadur Hansda vs The State Of Tripura And Ors on 12 March, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                          WP(C)No.594 of 2025

   Shri Bahadur Hansda
                                                                                             ....Petitioner(s)
                                                                 Versus

   The State of Tripura and Ors.
                                                                                       ....Respondent(s)

For Petitioner(s) : Mr. A.K.Pal, Advocate.

For Respondent(s) : Govt. Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel of both sides.

Pleadings of the parties are completed.

The writ petition is admitted for hearing.

List the matter in usual course.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.12 17:30:47 +05'30'

Saikat Sarma