Sri Bijoy Majudmer vs Sri Dipjayanta Das And Anr
2026 Latest Caselaw 1462 Tri

Tripura High Court

Sri Bijoy Majudmer vs Sri Dipjayanta Das And Anr on 12 March, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                            CRP No. 90 of 2025

 Sri Bijoy Majudmer
                                                                                            ....Petitioner(s)
                                                                   Versus

 Sri Dipjayanta Das and Anr.
                                                                                         ....Respondent(s)

For Petitioner(s) : Mr. Bibek Banerjee,Advocate.

Ms.Ruma Majumder, Advocate.

For Respondent(s) : Mr. Sankar Lodh, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel Mr. Bibek Banerjee for the petitioner.

Perused the order dated 25.11.2025 of MAC Tribunal, Gomati, Udaipur passed in Civil Misc.(Condo)24 of 2024.

Registry has reported that notice of respondent no.2 is delivered, but, none has appeared.

Considered.

Notice upon the first respondent was served earlier.

Anyway, last chance is given to the Respondents to appear before the Court to participate in the hearing.

The petition is admitted for hearing.

List the matter on 26.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.12 17:23:32 +05'30'

Saikat Sarma