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Mr. Shiv Kumar Yadav vs Mr. Arun Kumar
2026 Latest Caselaw 1448 Tri

Citation : 2026 Latest Caselaw 1448 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. Shiv Kumar Yadav vs Mr. Arun Kumar on 12 March, 2026

                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA
                                                                  IA 1 of 2026
                                                           In RFA No.4 of 2026

      Mr. Shiv Kumar Yadav.

                                                                                           ....Appellant(s)
                                                                    Versus

      Mr. Arun Kumar.
                                                                                         ....Respondent(s)

For Appellant (s) : Mr. Kundan Pandey,Advocate.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel Mr. Kundan Pandey for the appellant.

Ld. Counsel Mr. Pandey submits that for the time being he is not pressing the petition till the appearance of the appellant.

List the matter along with RFA 4 of 2026 on the same date.

JUDGE

MUNNA SAHA SAHA Date: 2026.03.12 17:24:37 +05'30'

Saikat Sarma

 
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