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Sunil Jamatia vs Union Of India And 2 Ors
2026 Latest Caselaw 1441 Tri

Citation : 2026 Latest Caselaw 1441 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sunil Jamatia vs Union Of India And 2 Ors on 12 March, 2026

                               Page 1 of 2



                      HIGH COURT OF TRIPURA
                            AGARTALA
                         WP(C)No.167 of 2026
Sunil Jamatia
                                                      ---Petitioner(s)
                                 Versus
Union of India and 2 Ors.
                                                   ----Respondent(s)

For Petitioner(s) : Mr. Paul Kumar Kalai, Adv.

Mr. Dharanjit Reang, Adv.

For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/03/2026

Learned Counsel Mr. P. K. Kalai and Mr. D. Reang, Learned

Counsel is present for the petitioner.

Heard Learned Counsel appearing for the petitioner.

It is the case of the petitioner that the petitioner applied for

the post of Constable in CISF and accordingly he appeared in the

selection test and the review Medical Examination Board found

him fit and after that offer of appointment was issued in his

favour. He accepted the offer of appointment and went for joining

at Chennai. After his joining he was again undergo medical test

when on the ground of defective colour vision he was not

permitted to join in the service and after coming back the

petitioner undergo medical test again at Santirbazar Hospital

wherein he was declared as medically fit. So the petitioner filed

this writ petition seeking relief.

Issue Notice.

Learned D.S.G.I. Mr. B. Majumder appears and accepts

notice for the respondents No.1 and 2, issuance of formal notice is

thus waived.

Learned D.S.G.I. prayed for time to take instruction and file

counter-affidavit.

Request is considered.

The petitioner may take steps for service of notice upon the

respondent No.3 within seven days both by normal process and

also by registered A/D post and speed post and file proof of

service.

List this matter on 14.05.2026.



                                                                JUDGE




  MOUMITA                      Digitally signed by
                               MOUMITA DATTA

  DATTA                        Date: 2026.03.13 13:43:04
                               +05'30'
Moumita
 

 
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