Unknown vs For The
2026 Latest Caselaw 1428 Tri

Tripura High Court

Unknown vs For The on 11 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                             HIGH COURT OF TRIPURA
                                                                   AGARTALA
                                                               CRL.A(J) NO.54 OF 2024

                                                   HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                Present:
                                For the Appellant(s)                   : Mr. R. Datta, Advocate.
                                                                         Ms. H. Das, Advocate.
                                                                         Mr. S. Debnath, Advocate.
                                                                         Mr. P. Debbarma, Advocate.

                                For the Respondent(s)                  : Mr. R. Datta, P.P.

11.03.2026

Order

At the request of the learned counsel appearing for the appellant, list this matter on 17.03.2026.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J

suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.03.13 16:09:25 +05'30'