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Unknown vs For The
2026 Latest Caselaw 1425 Tri

Citation : 2026 Latest Caselaw 1425 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 11 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                         Page 1 of 1




                                                             HIGH COURT OF TRIPURA
                                                                   AGARTALA
                                                                WA NO.54 OF 2025

                                                    HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                  HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                Present:
                                For the Appellant(s)                     : Mr. D. Sharma, Addl. G.A.

                                For the Respondent(s)                    : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate. Ms. S. Deb Barman, Advocate. Mr. D. Paul, Advocate. Ms. A. Debbarma, Advocate. Mr. K. Chakraborty, Advocate.

11.03.2026

Order

When the case is called, there is no representation on behalf of the parties.

List this matter on 24.03.2026.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J

suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.03.13 16:14:34 +05'30'

 
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