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Jhuma Sengupta vs Nabarun Ghosh
2026 Latest Caselaw 1391 Tri

Citation : 2026 Latest Caselaw 1391 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Jhuma Sengupta vs Nabarun Ghosh on 11 March, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                                        Mat.App. No.02 of 2026
Jhuma Sengupta
                                                                                     .........Appellant(s);
                                                                Versus
Nabarun Ghosh
                                                                                  .........Respondent(s).

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Ms. Sutapa Deb Barman, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/03/2026

The correct address of the respondent be furnished by the counsel

for the appellant to this Court, and fresh process be paid for service on the sole

respondent at that address within one week.

List on 24.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.11 13:41:27 +05'30'

 
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