Unknown vs For The
2026 Latest Caselaw 1378 Tri

Citation : 2026 Latest Caselaw 1378 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 11 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                            Page 1 of 1




                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                                   WA NO.73 OF 2025

                                                        HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                     Present:
                                     For the Appellant(s)                   : Mr. Somik Deb, Sr. Advocate.
                                                                              Mr. A. Baran, Advocate.
                                                                              Ms. A. Chakraborty, Advocate.
                                                                              Mr. P.L. Chakma, Advocate.

                                     For the Respondent(s)                  : Mr. Kohinoor N. Bhattacharjee, G.A.

Mr. P. Roy Barman, Sr. Advocate. Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.

Ms. S. Deb Barman, Advocate. Mr. D. Paul, Advocate.

Ms. A. Debbarma, Advocate. Mr. K. Chakraborty, Advocate.

11.03.2026

Order

When the case is called, none appear for the appellants. Respondents-counsel is present.

List this matter on 17.03.2026.

S. DATTA PURKAYASTHA, J DR. T. AMARNATH GOUD, J

suhanjit

RAJKUMAR SUHANJIT Digitally signed by RAJKUMAR SUHANJIT SINGHA SINGHA Date: 2026.03.13 16:17:16 +05'30'