Sri Manik Tripura vs The State Of Tripura & Anr
2026 Latest Caselaw 1308 Tri

Tripura High Court

Sri Manik Tripura vs The State Of Tripura & Anr on 9 March, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No.718 of 2025
      Sri Manik Tripura
                                                                     ---- Petitioner(s)
                                          Versus
      The State of Tripura & Anr.
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Kawsik Nath, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. GA [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 09/03/2026

Learned Counsel, Mr. Kawsik Nath appeared on behalf of the

petitioner and sought for an adjournment to file rejoinder.

Request is considered.

Learned Senior GA, Mr. Pradyumna Gautam appeared on behalf of

the respondents-State and submitted that they have already filed their

counter affidavit.

List the matter on 07.05.2026. In the meantime, the petitioner

may file rejoinder supplying copy to the other side.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.03.10 17:23:59 +05'30'