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Shri Kishan Ch. Saha vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 1241 Tri

Citation : 2026 Latest Caselaw 1241 Tri
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Kishan Ch. Saha vs The State Of Tripura & 2 Ors on 7 March, 2026

                                       HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                 WP(C) 350 OF 2025

 Shri Kishan Ch. Saha                                                           --- Petitioner.
                                                       Versus

 The State of Tripura & 2 Ors.                                               --- Respondents.


 For the Petitioner                                :   Mr. S. Bhattacharjee, Advocate.

 For the Respondents                               :   Ms. P. Chakraborty, Advocate.


                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                       ORDER

07.03.2026

Learned counsel, Ms. P. Chakraborty has sought for an adjournment.

List the matter on 30.03.2026.

Parties are to remain ready positively on that date for hearing.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.03.07 17:41:52 +05'30'

Sanjay

 
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