Sri Mihir Das vs The State Of Tripura & 4 Others
2026 Latest Caselaw 1239 Tri

Tripura High Court

Sri Mihir Das vs The State Of Tripura & 4 Others on 7 March, 2026

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                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                 WP(C) No. 150 of 2026

                             Sri Mihir Das
                                                                                                   .......Petitioner(s)
                                                                           - VERSUS -

                             The State of Tripura & 4 others
                                                                                              .......Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A, Mr. Kundan Pandey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

07.03.2026 None for the petitioner.

List on 10.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.03.09 02:33:20 -07'00'