Citation : 2026 Latest Caselaw 1192 Tri
Judgement Date : 6 March, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
CRP No. 19 of 2026
1. Sri Nitish De, S/o- Lt. Nripesh Ch. Dey, presently residing at Ward no. 12,
collage Road, Vill- East Gobindapur, P.S & P.O- Kailashahar, Unakoti Tripura-
799277.
2. Shri Manoj Kr. De, S/O Lt. Nripesh Ch. Dey, presently residing at Ward no. 12,
College Road, Vill East Gobindapur, P.S. & P.O. Kailashahar, Unakoti Tripura -
799277.
.......Petitioner(s)
- VERSUS -
1. Shri Bimalendu Dey, S/O Lt. Birendra Ch. Dey, presently residing at Vill
Kirtantali, P.S.- Kailashahar, Dist.- Unakoti, Tripura;
2. Smt Rina Dey, D/O - Lt. Birendra Ch Dey, presently residing at Vill - Kalipur,
P.S.- Kailashahar, Dist.- Unakoti, Tripura;
3. Lt. Mina Datta, D/O - Lt. Birendra Ch Dey, represented by her legal heirs
namely,-
(a) Shri Arun Datta, H/O Lt. Mina Datta,
(b)Smt Moutushi Datta, D/O - Lt. Mina Datta &
(c) Smt Mishmi Datta, D/O - Lt. Mina Datta, presently residing at Vill Gobindapur,
Aryan Galli(Near Old Motor Stand) P.S. & P.O.- Kailashahar, Dist.- Unakoti,
Tripura.
....... Respondent(s)
For Petitioner(s) : Mr. B N Majumder, Sr. Advocate, Mr. Rajib Saha, Advocate, Mr. Samrat Sarkar, Advocate.
For Respondent(s) : None.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 06.03.2026 Counsel for the petitioners seeks to withdraw this Revision
Petition.
Accordingly, the Revision Petition is dismissed as withdrawn.
Pending application(s), if any, also stands disposed of.
(M.S. RAMACHANDRA RAO, CJ)
Manti D/B
SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.07 02:16:37 -08'00'
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