Ner-Ii Transmission Ltd. & Another vs Smt. Sumitra Debbarma & Others
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Tripura High Court

Ner-Ii Transmission Ltd. & Another vs Smt. Sumitra Debbarma & Others on 15 January, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                                CRP No.45/2025
NER-II Transmission Ltd. & another
                                                            ......... Petitioner(s).
                                    VERSUS
Smt. Sumitra Debbarma & others
                                                            .........Respondent(s).

For Petitioner(s) : Mr. Karun Maheta, Advocate, Mr. Koushik Datta, Advocate. For Respondent(s) : Mr. Rajkumar Prasenjit Singh, Advocate, Mr. Kushal Deb, Advocate, Mr. Samrat Sarkar, Advocate, Mr. Agniva Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 15/01/2026

Heard counsel for the parties.

Judgment is reserved.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Date: 2026.01.16 16:59:02