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Smt. Sangita Majumder (Shil) vs Smt. Sima Rani Singh
2026 Latest Caselaw 148 Tri

Citation : 2026 Latest Caselaw 148 Tri
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Sangita Majumder (Shil) vs Smt. Sima Rani Singh on 30 January, 2026

                                                        Page 1 of 1



                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                              CRP No.60 of 2025
Smt. Sangita Majumder (Shil), W/o Sri Priyatosh Majumder, R/o Vill-
Bhaikhora, Sub-Division - Santirbazar, P.O. - Santirbazar, P.S. - Bhaikhora,
Dist - South Tripura, Pin - 799144
                                                              .........Petitioner(s);
                                    Versus
1. Smt. Sima Rani Singh, W/o Alak Datta, C/o Sri Tapan Datta, R/o Sital Tilla,
P.O. and P.S. Bishalgarh, Dist - Sepahijala Tripura, Pin - 799102
2. Smt. Babli Singh Malakar, W/o Sri Bhabotosh Malakar, D/o Lt. Dalbir
Singh, R/o Gandhighat, Near Vivekananda Byamagar, Sukanta Palli, PO-
Agartala, PS- West Agartala, Dist - West Tripura, Pin - 799001
                                                           .........Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Advocate, Ms. Ishpa Chakma, Advocate.

For Respondent(s) : Mr. Debalay Bhattacharya, Sr. Advocate, Mr. Agniva Chakraborty, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 30/01/2026

Counsel for petitioner seeks to withdraw the instant Revision

Petition.

Accordingly, it is dismissed as withdrawn.

Pending application(s), if any, shall stand disposed of.

(M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.02 13:04:26 +05'30'

 
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