Debarun Sen vs Life Insurance Corporation Of India & 4 ...
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Tripura High Court

Debarun Sen vs Life Insurance Corporation Of India & 4 ... on 30 January, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                           WP(C) No. 773 of 2024
      Debarun Sen
                                                                  --- Petitioner(s)
                                        Versus
      Life Insurance Corporation of India & 4 Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv.

For Respondent(s) : Mr. Nepal Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30.01.2026

At the request of Mr. Nepal Majumder, learned counsel

appearing for the respondents, list the matter on 19.02.2026, but

no further accommodation will be considered on the next date.

Learned Sr. counsel Mr. P Roy Barman, assisted by Mr.

Samarjit Bhattacharjee, learned counsel is present for the petitioner.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.03 16:20:40 +05'30' Satabdi