Smt Panchami Majumder vs Sri Tamal Biswas
2026 Latest Caselaw 138 Tri

Tripura High Court

Smt Panchami Majumder vs Sri Tamal Biswas on 30 January, 2026

                                                              Page 1 of 1




                                                    HIGH COURT OF TRIPURA
                                                      _A_G_A_R_T_A_L_A_
                                                       Tr.P(C) No.33 of 2025
      Smt Panchami Majumder
                                                                                           ........Petitioner(s)
                                                        VERSUS
      Sri Tamal Biswas

                                                                                       ...... Respondent(s)

For Petitioner(s) : Mr. Arjun Acharjee, Advocate.

For Respondent(s) : Mr. Haribal Debnath, Sr. Advocate., Mr. Tapas Kumar Acharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 30.01.2026 At the request of both sides, list on 10.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.03 02:25:17 -08'00'