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Dr. Manash Kumar Paul & 15 Ors vs The National Institute Of Technology
2026 Latest Caselaw 136 Tri

Citation : 2026 Latest Caselaw 136 Tri
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Manash Kumar Paul & 15 Ors vs The National Institute Of Technology on 30 January, 2026

      2


                           HIGH COURT OF TRIPURA
                                 AGARTALA
                                WP(C) No. 284 of 2025
      Dr. Manash Kumar Paul & 15 Ors.
                                                                --- Petitioner(s)
                                        Versus
      The National Institute of Technology,
      Agartala & 6 Ors.
                                                              ----Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. Mr. Kawsik Nath, Adv.

For Respondent(s) : Mr. B Majumder, Dy. SGI.

Mr. Somik Deb, Sr. Adv.

Mr. Jisan Samad, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30.01.2026

Heard the submission of learned Sr. counsel Mr. P Roy

Barman, assisted by Mr. Samarjit Bhattacharjee, learned counsel

appearing on behalf of the petitioner.

Learned Sr. counsel Mr. Somik Deb, assisted by Mr. Jisan

Samad, learned counsel appears on behalf of the respondent-NIT as

well as Mr. B Majumder, learned Dy. SGI appears on behalf of the

respondents No.5 & 6.

Heard the submission of learned Sr. counsel in part.

The petitioner may file written notes comprising each of the

candidates for assistance of the court, on or before the next date

supplying copy to the other side, atleast seven days prior to the next

date fixed for hearing.

List the matter on 27.02.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.03 16:19:48 +05'30' Satabdi

 
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