The Divisional Manager vs Shri Dipak Debbarma And 2 Ors
2026 Latest Caselaw 11 Tri

Tripura High Court

The Divisional Manager vs Shri Dipak Debbarma And 2 Ors on 6 January, 2026

                                                                     HIGH COURT OF TRIPURA
                                                                           AGARTALA

                                                                      MAC App. No.33 of 2024

                                                 The Divisional Manager,
                                                 Oriental Insurance Co.Ltd.
                                                                                                   ....Appellant(s)
                                                                                 Versus

                                                 Shri Dipak Debbarma and 2 Ors.

                                                                                                 ....Respondent(s)

For Appellant(s) : Mr. K.De, Advocate.

For Respondent(s) : Mr. S.Kar Bhowmik, Sr. Advocate.

Mr. E.L.Darlong, Advocate. Mr. N.Debnath, Advocate. Mr. J.Das, Advocate.

=B=E=F=O=R=E= HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.01.2026

Heard Ld. Counsel of both sides.

Judgment is reserved.

JUDGE

Saikat Sarma RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.01.07 12:51:02 +05'30'