Unknown vs For
2026 Latest Caselaw 999 Tri

Citation : 2026 Latest Caselaw 999 Tri
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 24 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                   HIGH COURT OF TRIPURA
                                                                         AGARTALA

                                                                         Crl.A(J) 51 of 2024

                  For Appellant(s)                                       : Mr. Ratan Datta, Advocate
                                                                           Mr. Sourav Debnath, Advocate

                  For Respondent(s)                                      : Mr. Raju Datta, P.P.

                                                       HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                      HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                                ORDER

24.02.2026

List the matter on 10th March, 2026 as prayed for.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH GHOSH Date: 2026.02.24 17:57:24 +05'30'

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