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Shri Chayan Pal vs The State Of Tripura And Ors
2026 Latest Caselaw 987 Tri

Citation : 2026 Latest Caselaw 987 Tri
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Chayan Pal vs The State Of Tripura And Ors on 24 February, 2026

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA

                                               WP(C)No.217 of 2025

 Shri Chayan Pal

                                                                                ....Petitioner(s)
                                                      Versus

 The State of Tripura and Ors.
                                                                              ....Respondent(s)

For Petitioner(s) : Ms. Sujata Deb(Gupta), Advocate.

For Respondent(s) : Mr. K.De, Addl.GA.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

24.02.2026

Ld. Counsel Ms. Sujata Deb (Gupta) for the petitioner has sought for an adjournment.

Considered.

List the matter after 4 weeks in usual course.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.24 17:24:02 +05'30'

Saikat Sarma

 
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