Sri Prantosh Paul vs The State Of Tripura And Ors
2026 Latest Caselaw 975 Tri

Tripura High Court

Sri Prantosh Paul vs The State Of Tripura And Ors on 24 February, 2026

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                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                         WP(C)No.807 of 2024
Sri Prantosh Paul
                                                     ..........Petitioner(s)
                                     Versus
The State of Tripura and Ors.
                                                    ..........Respondent(s)

WP(C)No.813 of 2024 Sri Ranjit Debnath ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s) WP(C)No.815 of 2024 Smti. Bina Paul ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s)

Sri Sukumar Ghosh ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s)

Smt. Uma Debnath ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s)

Smti. Ujjala Biswas(Sarkar) ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s)

Smt. Anita Singha ..........Petitioner(s) Versus The State of Tripura and Ors.

..........Respondent(s)

Irpan Ali ..........Petitioner(s)

Versus The State of Tripura and Ors.

..........Respondent(s) For Petitioner(s) : Mr. Narasingha Das, Advocate. For Respondent(s) : Mr. S.M. Chakraborty, Advocate General.

Mr. Pradyumna Gautam, Sr. G.A. Mr. Kohinoor N Bhattacharya, G.A. Mr. Hillol Laskar, Advocate. Mrs. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 24/02/2026

List the matters on 12.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2026.02.26 15:07:51 EE +05'30'

Sabyasachi B